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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(a) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(a)such marriage is permissible under the personal law applicable to such panchayat employee and the other party to the marriage; and