Section 37(3) in Kerala Agricultural University Act, 1971
(3)The Director of Students Welfare shall have the following duties, namely:-(a)To make arrangements for housing of students;(b)To arrange programme of student counselling;(c)To arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;(d)To supervise the extra-curricular activities and to look after the general needs of the students;(e)To assist in the placement of the graduates of the University;(f)To organize and maintain contact with the alumni of the University;(g)to perform such other duties as may be assigned to him by the Vice-Chancellor.
