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[Cites 0, Cited by 0] [Section 78(10)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(10)(e) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(e)Serious efforts shall be made for Counselling the parents, so as to persuade them to retain the child and if, the parents are still unwilling to retain, then, such children shall be kept initially in foster care or arranged for their sponsorship.