Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(68) in The Chandernagore Municipal Corporation Act, 1990

(68)"street" includes any way, road, land, square, Court, allay, gully, passage, whether a thorough-fare or not and whether built upon or not, over which the public have a right of way and also the roadway or footway over any bridge or causeway;