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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(c) in U.P. Reserve Guard Jail Warders Service Rules, 1983

(c)"Circle" means one of the circles in which the Jails of Uttar Pradesh are divided (with the Central Prisons as Headquarters) for the purposes of appointment and control of warders;