Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Uttar Pradesh - Subsection Section 111(4) in The General Rules (Civil), 1957 (4)in cases where the return of service is in a language other than Hindi or English it shall be accompanied by a Hindi translation of the report of service.
