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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in DSK World University Act, 2017

(2)The Board of Examination shall consist of following members namely :-
(a)the Vice Chancellor - Chairperson;
(b)professor of each subject - Member;
(c)one evaluation expert, co-opted by the Board of Examination - Member;
(d)the Controller of Examination - Member-Secretary.