Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 22 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

22. Co-ordination Council.

- There shall be a council for co-ordinating the activities of the agricultural universities in the State. The council shall be constituted by an order of the State Government and shall comprise of the following-
(1) Minister of Agriculture Chairman
(2) Vice-Chancellors of the agricultural universities in theState Members
(3) Registrars of the respective universities Members
(4) Directors of respective universities Members
(5) Comptrollers of the respective universities Members
(6) Secretary to Government of Chhatisgarh in the-  
(i)Department of Agriculture,
(ii)Department of Animal Husbandry and Veterinary Services,
(iii)Department of Fisheries,
(iv)Department of Ayacut.
(v)Department of Finance,
(vi)Department of Forest,
(vii)Department of Tribal Welfare,
(viii)Department of Irrigation,
(ix)A representative of the Indian Council of Agricultural Research to be nominated by the Director General.