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[Cites 0, Cited by 0] [Section 92D(2)] [Section 92D] [Entire Act]

State of Odisha - Subsection

Section 92D(2)(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)if satisfied that in view of the large number of polling stations or place involved in booth capturing the result or the election is likely to be affected, or that booth capturing had affected counting of votes in such a manner as to affect the result of the election, countermand the election in that ward or Grama, as the case may be.