Section 2(4) in The Gujarat Motor Vehicles Tax Act, 1958
(4)[ "quarter" means a period of three months of a year commencing from the 1st day of April, 1st day of July, 1st day of October and the 1st day of January;] [Clause (4) substituted by Gujarat 4 of 2007, dated 30th March 2007 (w.e.f 01-04-2007)]
