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[Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1)(b) in The Bihar Saw Mills (Regulation) Act, 1990

(b)where a saw mill or saw pit is established or operated without a licence or without renewal of licence under sub-sections (2) and (4) respectively of Section 7; or