Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Punjab - Subsection Section 77(3) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (3)The Commission may appoint any officer or any other person to represent consumers' interest, if considered necessary.
