Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(4) in Panjab University Act, 1947 (4)On receipt of the report under Sub-Section (3), the Senate, shall, after such further inquiry (if any) as may appear to them to necessary, record their opinion on the matter.
