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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(a) in The Credit Information Companies (Regulation) Act, 2005

(a)to collect, process and collate information on trade, credit and financial standing of the borrowers of the credit institution which is a member of the credit information company;