Punjab-Haryana High Court
Gram Panchayat vs Bachna Ram on 31 May, 2011
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP No.809 of 2010 in CWP No.3647 of 1990
Date of decision:31.05.2011
Gram Panchayat, Uparli Dhamauli, Tehsil Naraingarh, District Ambala,
through Shri Ram Singh its authorized representative.
....Petitioner
versus
Bachna Ram ....Respondent
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: None.
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1. Whether reporters of local papers may be allowed to see the
judgment ? No.
2. To be referred to the reporters or not ? No.
3. Whether the judgment should be reported in the digest ? No.
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K.Kannan, J. (Oral)
For orders, see CWP No.3647 of 1990 of even date.
(K.KANNAN) JUDGE 31.05.2011 sanjeev