Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(5) in Jammu and Kashmir Co-operative Societies Rules, 2001 (5)On receipt of an application for loan, the receiving officer shall put his initials on the application and mention his designation and the date of receipt of the application.
