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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(2)(r) in The West Bengal Non-Agricultural Tenancy Act, 1949

(r)the amount of process fee referred to in the second proviso to subsection (1) of section 72 and the amount of fee referred to in sub-section (3) of that section ;