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[Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(3)(xviii) in Finance Act, 2020

(xviii)in section 180, in sub-section (1), for the words "expiry of a period of two years from the date on which the provisions of this Chapter come into force", the figures, letters and words "31st day of March, 2022" shall be substituted.