Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 6 in The Tamil Nadu Prize Schemes (Prohibition) Act, 1979

6. Punishment of abettors.—

Whoever in any manner whatsoever causes, procures, counsels, aids, abets or is accessory to, the commission of any offence punishable under Section 4 or Section 5 shall be punished with the punishment provided for the offence.