Calcutta High Court
Golden Trust Financial Services & Ors vs The Union Of India on 26 August, 2009
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET G.A. No.1425 of 2009 W.P. No.2343 of 2002 W.P. No.1144 of 1999 W.P. No.2146 of 2002 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE GOLDEN TRUST FINANCIAL SERVICES & ORS.
-Versus-
THE UNION OF INDIA, MINISTRY OF FINANCE & ORS.
Before The Hon'ble Justice INDIRA BANERJEE 26.08.2009 The Registrar, Original Side, of this Court is directed to ensure that the original records, pertaining to W.P. No.1144 of 1999 and W.P. No.2146 of 2002, are forthwith sent to this Court.
It is unfortunate that in spite of repeated directions and in spite of the matters being listed, the records have not been sent to this Court.
Let the matter be listed on 1st September, 2009 at 2-00 p.m. Registrar, O.S., department and all parties are to act on a signed xerox copy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) K.Banerjee Assistant Registrar (C.R.)