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[Cites 0, Cited by 0] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(a) in The Indian Electricity Rules, 1956

(a)an area of not less than 90 metres around an oil-well where a blow-out has occurred or is likely to occur, as may be designated by the engineer-in-charge or the seniormost official present at the site;