Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 243U(3)] [Article 243U] [Constitution] Constitution Subarticle Article 243U(3)(b) in Constitution of India (b)before the expiration of a period of six months from the date of its dissolution: