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[Cites 0, Cited by 0] [Section 415(35)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(35)(k) in The City of Nagpur Corporation Act, 1948

(k)the notice boards 10 be exhibited by the vendors and labels to be affixed by them to adulterated articles of food and drink of drugs exposed for sale and the particulars which such notice-boards and labels shall contain;