Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3F in The U.P. Consumer Protection Rules, 1987 3F. The terms and conditions of the service of the President and the Members of the District Forum shall not be varied to their disadvantage during their tenure of office.]
