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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(2) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(2)A fair price shop holder shall supply specified essential commodities only against the ration cards registered with him or against any authorized document issued by any authority under and in accordance with the provisions of this Order.