Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 109 in The U.P. Co-operative Societies Rules, 1968 109. Members requisitioning a meeting under sub-section (2) of Section 33 or under Rule 14, shall give a statement of the objects for which the meeting is being requisitioned by them.
