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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(b) in The Bharathiar University Act, 1981

(b)With effect from the date specified in the order under clause (a), the persons specified in such order become employees of the Bharathiar University and shall cease to be employees of the University of Chennai.