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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Odisha - Subsection

Section 232(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)No building worker employed in building or other construction work shall be required or allowed to work for more than nine hours a day or forty eight hours a week.