Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act] State of Himachal Pradesh - Subsection Section 3(1A)(i) in Himachal Pradesh Passengers and Goods Taxation Act, 1955 (i)no fare or freight, whether chargeable or not has been charged, or