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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964

(b)"famine-relief works" means the works already started or which may hereafter be started, by the State Government to provide relief to persons affected by drought and scarcity conditions;