Patna High Court - Orders
The State Of Bihar Governent Through The ... vs Parvati Kumari & Ors on 11 November, 2014
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.430 of 2014
In
Civil Writ Jurisdiction Case No. 13136 of 2001
======================================================
1. The State Government through the Secretary Departt. of Higher
Education, Bihar, Patna.
2. The State Government through the Secretary Departt. of Higher
Education, Bihar, Patna.
3. Commissioner- Cum- Secretary, Finance Department, Government of
Bihar, Patna.
4. Commissioner- Cum- Secretary, Finance Department, Government of
Bihar, Patna.
5. Joint Secretary, Higher Education, Government of Bihar, Patna.
6. Joint Secretary, Higher Education, Government of Bihar, Patna.
.... .... Appellants
Versus
1. Parwati Kumari W/O Ramakant Singh F/199, Kankerbagh Colony,
Patna At Present Principal, Sanjay Gandhi Memorial Women'S College,
Sheikhpura.
2. Madhu Kumari W/O Ramashanker Prasad Singh Village Kaithaman,
P.S- Sherari, District- Sheikhpura, President, Teacher and Non Teaching
Employees Association, Sanjay Gandhi Memorial Women'S College
Sheikhpura.
3. Arun Kumar Sinha S/O Shri Deonandan Prasad Village- Pachna, P.S
And District- Sheikhpura, Secretary, Teachers And Non- Teaching
Employees Association Sanjay Gandhi Memorial Women'S College,
Sheikhpura.
4. Vice Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur.
5. Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur.
6. Chancellor, Universities of Bihar, Raj Bhawan, Patna.
.... .... Respondents
======================================================
with
Letters Patent Appeal No.474 of 2014
IN
Civil Writ Jurisdiction Case No. 10437 of 2002
======================================================
1. The State Government through the Secretary Department of Higher
Education, Bihar, Patna
2. Secretary and Commissioner, Department of Higher Education,
Government of Bihar, Patna
3. Commissioner-Cum-Secretary, Finance Department, Government of
Bihar, Patna
.... .... Appellants
Versus
1. Parvati Kumari, Wife of Late Ramakant Singh, F/119, Kankerbagh
Colony, P.S. Kankerbagh, District- Patna At Present Principal, Sanjay
Gandhi Memorial Women's College, Sheikhpura
2. Madhu Kumari, Wife of Ramashanker Prasad Singh of Village-
Kaithwa, P.S.- Shirara, District- Sheikhpura, Present President,
2 Patna High Court LPA No.430 of 2014 (5) dt.11-11-2014
2/3
Teachers And Non-Teaching Employees Association Of Sanjay Gandhi
Memorial Women's College, Sheikhpura
3. Arun Kumar Singh Son of Shri Deonandan Prasad, Resident of Village
Pachna, P.S. and District- Sheikhpura, at Present Secretary, Teachers
And Non-Teaching Employees Association, Sanjay Gandhi Women's
Memorial College, Sheikhpura
4. Chancellor, Universities Of Bihar, Raj Bhawan, Patna
5. Vice Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur
6. Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur
7. Secretary, Governing Body Of Sanjay Gandhi Memorial Women's
College, Sheikhpura
.... .... Respondents
======================================================
with
Letters Patent Appeal No.312 of 2014
IN
Civil Writ Jurisdiction Case No. 7237 of 1999
======================================================
1. The State Government through the Secretary Departt. Of Higher
Education, Bihar, Patna.
2. Commissioner- Cum- Secretary, Finance Department, Bihar, Patna.
.... .... Appellants
Versus
1. Parwati Kumari W/O Ramakant Singh F/119, Kankerbagh Colony,
Patna At Present Principal, Sanjay Gandhi Memorial Women's College,
Sheikhpura.
2. Madhu Kumari W/O Ramashanker Prasad Singh Village- Kaithwan,
P.S- Sirari, District- Sheikhpur, President, Teachers And Non- Teaching
Employees Association, Gandhi Memorial Women's College,
Sheikhpura.
3. Arun Kumar Singh S/O Shri Deonandan Prasad Resident of Village
Pachna, P.S And District- Sheikhpura, At Present Secretary, Teacher
And Non- Teaching Employees Association, Gandhi Memorial
Women's College, Sheikhpura.
4. Vice Chancellor, Tilka Manjhi Bhagalpur University, Bhagalpur.
5. Registrar, Tilka Manjhi Bhagalpur University, Bhagalpur
6. Secretary, Governing Body of Sanjay Gandhi Memorial Women's
College, Sheikhpura.
.... .... Respondents
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CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I. A. ANSARI)
5 11-11-2014None has appeared on behalf of the appellants.
3 Patna High Court LPA No.430 of 2014 (5) dt.11-11-2014 3/3In view of the above, these appeals are dismissed for default.
(I. A. Ansari, J.) (Samarendra Pratap Singh, J.) Uday/-
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