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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(2)The names of the persons other than the ex officio members, who have been nominated, from time to time, as the members of the Board shall be published by the Government in the Official Gazette.