Calcutta High Court
Magma Fincorp Limited vs Jmd Mega And Infrastructure Ltd. & on 5 September, 2018
Author: Soumen Sen
Bench: Soumen Sen
GA No.1501 of 2018
EC No.140 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
-Versus-
JMD MEGA AND INFRASTRUCTURE LTD. &
ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 5th September, 2018.
The Court : In view of the stand taken by the judgment- debtor no.1 recorded in the order dated 25th July, 2018 that the judgment-debtor no.1 is agreeable to have the property in question sold by this Court and will not raise any objection with regard to the territorial jurisdiction of this Court over the property in question, this application stands dismissed.
(SOUMEN SEN, J.) A/s.