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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(vii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(vii)If a candidate after choosing the subject fails to pay fees or after paying the fees fails to submit the bond, his/her selection stands cancelled automatically. He/she shall not be considered for selection for the same or any subject on the basis of merit in the entrance test during the same academic year. If a candidate is absent at the first selection, he/she will be considered for selection at the subsequent selection in the available courses.