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Bombay High Court

Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 28 March, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 429 OF 2016
                          In
                  SUITS 533 OF 2013

 Lancy Mandonsa S/o. John Mandonsa And 5             ....Petitioner
 Ors.
             V/S
 Build-well Constructions And 6 Ors.              ....Respondent

No appearance given by the Advocates CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 28th March, 2019 P.C. :

Stand over to 04/04/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 28/03/2019 ::: Downloaded on - 29/03/2019 06:08:02 :::