Bombay High Court
Lancy Mandonsa S/O. John Mandonsa And 5 ... vs Build-Well Constructions And 6 Ors on 28 March, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 429 OF 2016
In
SUITS 533 OF 2013
Lancy Mandonsa S/o. John Mandonsa And 5 ....Petitioner
Ors.
V/S
Build-well Constructions And 6 Ors. ....Respondent
No appearance given by the Advocates CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 28th March, 2019 P.C. :
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