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[Cites 0, Cited by 0] [Section 59A] [Entire Act]

State of Odisha - Subsection

Section 59A(3) in The Orissa Motor Vehicles Rules, 1993

(3)The used ticket books shall be preserved by the permit holder for a period of one year and produced on demand for verification by the permit granting authority or any officer of the Orissa Motor Vehicles Department not below the rank of Traffic Sub-Inspector. The permit holder shall also maintain a register for keeping daily account of the tickets issued in respect of every stage carriage separately and produce on demand by any of the said officers within a period of one year from the date of such issue.]