Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(5)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(5)(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)make necessary corrections in the result sheet in Form No. 8-B to the extent necessary after such recounting; and