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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xvii) in Usha Martin University, Jharkhand Act, 2012

(xvii)" Regional center" means a center established or maintained supervising the work of study centers in any region and for performing such other functions as may be conferred on such center by the board of management.