Section 1 in Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Private Electric Supply Undertakings (Acquisition) Act, 1975.(2)It shall extend to the whole of the State of Rajasthan.(3)It shall be deemed to have come into force on the 21st day of April, 1975.
