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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(1)The Excise Commissioner shall, subject to the control of the State Government, superintend the administration under the provision of the Act and the collection of the tax leviable thereunder.