Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] State of West Bengal - Subsection Section 33(2)(xi) in The Techno India University, West Bengal, Act, 2012. (xi)the fees and other charges which may be paid to the University for the courses, training facilities and services provided by it;