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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(5)(d) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(d)any issue of units after initial offer by the REIT, in whatever form, other than any issue of units which may be considered by the Board under sub-regulation(6);