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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(11) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(11)to take decisions on raising of resources under section 27 of the Act, to invest surplus funds in Bank or Government approved securities as may be directed by Government, from time to time, for the benefit of the organisation;