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Infineon Technologies India Pvt. Ltd. vs Deputy Commisioner Of Income Tax on 3 July, 2019

     ITEM NO.75                              REGISTRAR COURT. 2                    SECTION IV-A

                                   S U P R E M E C O U R T O F I N D I A
                                             RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SURINDER S. RATHI

     Civil Appeal                   No(s).   2006/2019

     INFINEON TECHNOLOGIES INDIA PVT. LTD.                                       Appellant(s)

                                                       VERSUS

     DEPUTY COMMISIONER OF INCOME TAX                                            Respondent(s)

     (FOR ADMISSION and I.R. )

     Date : 03-07-2019 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. Kunal Verma, AOR
                                           Mrs. Yugandhara Pawar Jha, Adv.
                                           Mr. Piyush Bhardwaj, Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of notice is complete on sole Respondent but no one has chosen to enter appearance on his behalf.

Ld.counsel for the appellant shall file the affidavit of valuation with required ad-valorem court fee within four weeks. He may also file statement of case within the prescribed period.

List again on 06.11.2019.

SURINDER S. RATHI Digitally signed by Registrar MADHU GROVER Date: 2019.07.05 16:15:52 IST Reason: PM