Delhi High Court - Orders
Pragya Gupta vs Directorate Of Education & Ors on 27 August, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4201/2020 & CM APPL. 15089/2020
PRAGYA GUPTA ..... Petitioner
Through: Mr. Aman Panwar, Mr. Mudit Gupta
& Mr. Harsh Gattani, Advocates
versus
DIRECTORATE OF EDUCATION & ORS. ..... Respondents
Through: Ms. Avnish Ahlawat, Standing
Counsel GNCTD (Services) with Mr.
N.K. Singh & Ms. Palak Rohmetra,
Advocates for R1 & R2
+ W.P.(C) 4951/2020 & CM APPL. 17880/2020
RITU HOODA ..... Petitioner
Through: Ms. Shantha Devi Raman, Advocate
versus
DIRECTORATE OF EDUCATION & ORS. ..... Respondents
Through: Ms. Vibha Mahajan, Advocate for R1
& R2
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.08.2020 Hearing has been conducted through Video Conferencing. Arguments heard. Judgement reserved.
JYOTI SINGH, J AUGUST 27, 2020 rd