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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2)(d) in The Mizoram Excise Act, 1973

(d)order that all or any of the powers and duties assigned to any officer under Clause (c) shall be exercised and performed by any officer of the Government or any other person;