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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(i) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(i)one representative of Railways appointed by the Metropolitan Commissioner, in consultation with the General Managers of the Railways operating in the market area;