Section 89(2)(g) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Chattisgarh - Subsection

Section 89(2)(g) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(g)To create linkages between various agencies working in the field of social welfare for coordination and cooperation. To bring the inmates in the main stream of the society. ,

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State of Chattisgarh - Subsection

Section 89(2)(g) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006