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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(p) in The University Grants Commission (Recognition and Monitoring of Assessment & Accreditation Agencies) Regulations, 2018

(p)" Semi Government agency" shall mean an entity or institution, formed by a Government agency with majority stake in a partnership with a private entity which has at least five years of experience in accreditation process, with the exclusive purpose of meeting the objectives of these Regulations;