Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 66(1)] [Section 66] [Entire Act] Union of India - Subsection Section 66(1)(b) in The Delhi Police Act, 1978 (b)of all property found lying in any public street, if the owner or person in charge of such property, on being directed to remove the same, refuses or fails to do so.